Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 860] [Entire Act] State of Punjab - Subsection Section 860(3) in Punjab Jail Manual, 1996 (3)Copies of the scales of clothing, bedding and other necessaries of equipment, for the time being force in any jail, shall be exhibited in the manner provided in regard to the exhibition of copies, of rules, in section 61 of the Prisons Act, 1894.
