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[Cites 0, Cited by 0] [Section 258] [Entire Act]

State of Assam - Subsection

Section 258(c) in The Assam Excise Rules, 2016

(c)The partners shall submit the tenders jointly which shall be signed by them all and shall submit an affidavit with the tender sworn before Magistrate, First Class to the effect that they do not belong to the same family and that none of them is related to any other of the partners.