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State of Madhya Pradesh - Section

Section 5 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

5. Production of the record of day to day account of election expenses for inspection.

- The register of day to day account of election expenses together with the supporting vouchers and bills shall be produced for inspection at any time during the process of election, by the candidate or his election agent, on demand by the Returning Officer, District Election Officer or an Observer or Officer authorised by the Election Commission in this behalf, fortwith and failure to do so shall be deemed to be a major default on the part of the candidate to comply with this order.