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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1) in The Haryana New Mandi Townships Building Rules, 1967

(1)All buildings except warehouse, garages, stables and interior open spaces shall be provided with horizontal as well as vertical damp proof courses at a level, not higher than 15 centimetres (5.906 inches) above the ground level. Damp proof courses shall be of a type or types as may be approved by the Administrator.