Supreme Court - Daily Orders
Mukul Kumar Tyagi vs The State Of Uttar Pradesh on 22 October, 2019
Bench: Navin Sinha, B.R. Gavai
SLP(C) 12943/2019 etc.
1
ITEM NO.19 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 12943/2019
(Arising out of impugned final judgment and order dated 09-05-2019
in SA No. 585/2018 passed by the High Court Of Judicature At
Allahabad)
MUKUL KUMAR TYAGI Petitioner
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondents
(FOR ADMISSION and I.R. and IA No.82238/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.82239/2019-EXEMPTION FROM
FILING O.T. and IA No.82240/2019-DELETING THE NAME OF
PETITIONER/RESPONDENT and IA No.82241/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 13093/2019 (XI)
(IA No.82386/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.82387/2019-EXEMPTION FROM FILING O.T. and IA
No.82385/2019-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA
No.82388/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16318/2019 (XI)
(FOR ADMISSION and I.R., IA No.93283/2019-EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT, IA No.93284/2019-EXEMPTION FROM FILING
O.T., IA No.93286/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 120975/2019 – INTERVENTION/
IMPLEADMENT, IA No. 117459/2019 – INTERVENTION/IMPLEADMENT, IA No.
109604/2019 – INTERVENTION/IMPLEADMENT, IA No. 140786/2019 –
INTERVENTION/IMPLEADMENT and IA No. 142602/2019 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 22-10-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE B.R. GAVAI
Signature Not Verified
For Petitioner
Digitally signed by
DEEPAK GUGLANI
Date: 2019.10.22
17:59:43 IST
Reason: Mr. Prashant Shukla, Adv.
Mr. Suyash Srivastava, Adv.
Mr. Anurag Tripathi, Adv.
Ms. Shreya Mishra, Adv.
Mr. Satyajeet Kumar, AOR
SLP(C) 12943/2019 etc.
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For Respondents
Mrs. V. Mohana, Sr. Adv.
Mr. Anurag Dubey, Adv.
Mr. Rajesh Pathak, Adv.
Mr. Debashish Bharuka, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. Pramod Kumar, Adv.
Mr. Shirsh Kumar, Adv.
Mr. Bhupendar Bhardwaj, Adv.
Mr. S.R. Setia, AOR
Mr. Shashank Shekhar Singh, AOR
Mr. Aviral Saxena, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the request made in the letter circulated on behalf of the respondents and as consented by learned counsel appearing for the petitioners, list the matter on 5.11.2019.
(Deepak Guglani) (Dipti Khurana)
Court Master Court Master