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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(17) in Adoption Regulations, 2017

(17)The District Child Protection Unit shall facilitate the Specialized Adoption Agency in uploading the Child Study Report and Medical Examination Report in Child Adoption Resource Information and Guidance System, in case the Specialized Adoption Agency is facing any technical difficulty.