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Bombay High Court

Ahmed Hussain Son Of Majibullah Khan And ... vs Slum Rehabilitation Authority And 5 Ors on 25 August, 2022

Author: Madhav J. Jamdar

Bench: S.V. Gangapurwala, Madhav J. Jamdar

                                                                           61-oswpl-16995-2021.doc


    Sonali


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally
         signed by
         SONALI
SONALI   MILIND
MILIND   PATIL
PATIL    Date:
         2022.08.26
                                         WRIT PETITION (L) NO.16995 OF 2021
         12:24:15
         +0530
                      Ahmed Hussain Son of Majibullah Khan & Anr.             ...Petitioners
                           Versus
                      Slum Rehabilitation Authority & Ors.                    ...Respondents

                      Mr. Nitesh Acharya, for Petitioner.
                      Mr. Abhijit Patil i/b. Mr. Vijay Patil, for Respondent No.1-SRA.
                      Mr. Jagdish G. Aradwad (Reddy), for Respondent No.2(AGRC).
                      Mr. Madhur Surana a/w. Mr. S. G. Surana, for Respondent No.5(through
                      R.P.).
                      Mr. Milind V. More, Addl. GP, for Respondent-State.


                                               CORAM : S.V. GANGAPURWALA &
                                                       MADHAV J. JAMDAR, JJ.

DATED : 25TH AUGUST 2022 P.C. :

1. Learned Advocate submits that he has instructions to appear for Respondent No.5 and seeks time.
2. Stand over to 29th September 2022.

(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 1/1