Bombay High Court
Ahmed Hussain Son Of Majibullah Khan And ... vs Slum Rehabilitation Authority And 5 Ors on 25 August, 2022
Author: Madhav J. Jamdar
Bench: S.V. Gangapurwala, Madhav J. Jamdar
61-oswpl-16995-2021.doc
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
signed by
SONALI
SONALI MILIND
MILIND PATIL
PATIL Date:
2022.08.26
WRIT PETITION (L) NO.16995 OF 2021
12:24:15
+0530
Ahmed Hussain Son of Majibullah Khan & Anr. ...Petitioners
Versus
Slum Rehabilitation Authority & Ors. ...Respondents
Mr. Nitesh Acharya, for Petitioner.
Mr. Abhijit Patil i/b. Mr. Vijay Patil, for Respondent No.1-SRA.
Mr. Jagdish G. Aradwad (Reddy), for Respondent No.2(AGRC).
Mr. Madhur Surana a/w. Mr. S. G. Surana, for Respondent No.5(through
R.P.).
Mr. Milind V. More, Addl. GP, for Respondent-State.
CORAM : S.V. GANGAPURWALA &
MADHAV J. JAMDAR, JJ.
DATED : 25TH AUGUST 2022 P.C. :
1. Learned Advocate submits that he has instructions to appear for Respondent No.5 and seeks time.
2. Stand over to 29th September 2022.
(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 1/1