Supreme Court - Daily Orders
Union Of India Ministry Of Defence ... vs Ltwg. Cdr. Col. T K Joseph (Retd.) on 22 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 10244 OF 2014
UNION OF INDIA MINISTRY OF DEFENCE .. Appellant(s)
THROUGH ITS SECRETARY & ORS.
Versus
LT. COL. T K JOSEPH (RETD.) .. Respondent(s)
WITH
CIVIL APPEAL D NO.31829 OF 2014
CIVIL APPEAL D NO.975 OF 2015
CIVIL APPEAL D NO.9111 OF 2015
CIVIL APPEAL D NO.16306 OF 2015
O R D E R
Learned counsel appearing on behalf of the appellants seeks permission to withdraw these civil appeals.
Permission is granted.
The appeals are, accordingly, dismissed as withdrawn.
.............................J. ( L. NAGESWARA RAO ) .
............................J. Signature Not Verified ( HEMANT GUPTA ) New Delhi, Digitally signed by GEETA AHUJA Date: 2019.08.23 Dated: August 22, 2019 17:36:43 IST Reason: ITEM NO.13 COURT NO.10 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 10244/2014 UNION OF INDIA MINISTRY OF DEFENCE THROUGH ITS SECRETARY & ORS. Appellant(s) VERSUS LTWG. CDR. COL. T K JOSEPH (RETD.) Respondent(s) (With appln. For condonation of delay in filing and exemption from filing C/C of the impugned judgment, stay appln. and appln. for withdrawal of case/appln.) WITH C.A. D 31829/2014 (XVII) (With appln. For permission to appear and argue in person and appln. for withdrawal of case/application) C.A. D 975/2015 (XVII) (With appln. for condonation of delay in filing appeal and appln. for withdrawal of case/appln.) C.A. D 9111/2015 (XVII) (With appln. For condonation of delay in filing appeal and appln. for withdrawal of case/appln.) C.A. D 16306/2015 (XVII) (With appln. for condonation of delay in filing appeal, appln. for permission to appear and argue in person, and appln. for withdrawal of case/application) Date : 22-08-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA For Appellant(s) Mr. Sachin Sharma, Adv.
Mr. Rajan Kumar Chourasia, Adv. Mr. A.K. Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR Mr. B. V. Balaram Das, AOR For Respondent(s) Respondent-in-person Mr. Ambreesh Kumar Aggarwal, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel appearing on behalf of the appellants seeks permission to withdraw these civil appeals.
Permission is granted.
The appeals are, accordingly, dismissed as withdrawn in terms of the Signed Order.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER (The Signed Order is placed on the file)