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Himachal Pradesh High Court

Adhiraj Singh vs . Yograj on 18 July, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Adhiraj Singh vs. Yograj .

Cr.MMO No. 341 of 2020 18.07.2022 Present Mr. Nitin Thakur, Advocate vice Ms. Shradha Karol, Advocate, for the petitioner(s) Mr. Mukesh Thakur, Advocate for the respondent(s) Learned counsel for the petitioner prays for and is granted two weeks time to complete her brief.

List alongwith Cr.MMO No. 777 of 2019.

(Sandeep Sharma) Judge July 18, 2022 (subhash) ::: Downloaded on - 19/07/2022 20:03:13 :::CIS