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State of Rajasthan - Section

Section 15 in Rajasthan Lunacy Rules, 1962

15. Detention of a lunatic prisoner after expiry of sentence

- When the Superintendent considers it necessary that a lunatic prisoner should be detained after the completion of his sentence he shall submit a report in the manner prescribed in rule 13 not less than 21 days before the expiry of the sentence of the said lunatic prisoner.