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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(xxx) in The Burdwan University Act, 1981.

(xxx)to manage the press Establishment, the Publication Bureau and the Employment Bureau of the University, if any and to exercise general supervision over Students' Unions, University Extension Board and University Sports Board, if any, and other bodies instituted by the Court;