Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(3)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)Part-B : containing the names of auditing firms as mentioned in clause (b) of sub-section (5) of Section 54, and