Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(2)Allotment of lands in the Chambal and Rajasthan Canal Projects shall be made in consulation with the Director of Colonisation of the project concerned.