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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(2)In case of violation of any of the conditions of the Certificate of Registration, the District Collector may cancel the Certificate of Registration, after giving an opportunity of hearing to the holder of such certificate.Form-A[See sub-rule (1) of rule 3 of the Tamil Nadu Panchayats (Regulation of Sinking of Wells and safety measures) Rules, 2015.]Application For Grant of PermitFromThiru/Tmt/Selvi.................(Name of the Applicant), S/O, W/O, D/O. (Address)ToThe Executive Authority, ...............Village Panchayat.Sir,I, Thiru./Tmt./Selvi ........................... (Name) residing at ................. (address of the individual) intend to sink / deepen / rehabilitate a well (open well/bore well/tube well) in the land bearing Survey No owned by me/by.............(Land owner Name and address) in ................... (habitation) in .............. Village Panchayat, the details of which are given below.I request you to kindly grant me a permit to sink/ deepen/rehabilitate the well. I enclose herewith a Demand Draft for Rs.................(Rupees .............only) towards the fee.Details of the well:
1. Type of well : Openwell/Borewell/tubewell/Dug-well/Dug-cum-Borewell
2. Purpose of well : Agricultural/Industrial Commercial/ Others(Specify the exact nature of the purpose)
3. Diameter and Depth of the well (in metres) :  
4. Nearest places : Schools/hospitals/temples/markets/other placeswhere people assemble generally.
5. Distance between the well site and the placementioned in item 4 (in metres) :  
6. Whether the entrance to the well is protectedby/compound wall/fencing/barricades, etc. :  
7. Nature of the soil : Clay/sand/others(specify)
8. Name of the person/agency/firm going to executethe work :  
9. Address and contact details of theperson/agency/firm executing the work :  
10. Whether the person/agency/firm going to executethe work possesses a valid certificate of Registration granted inForm F. If yes, enclose a copy of the Certificate ofRegistration. : Yes/No
Declaration