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Allahabad High Court

Balram vs U.P.Public Services Tribunal Lucknow on 4 January, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 4

Case :- SERVICE BENCH No. - 217 of 2002

Petitioner :- Balram

Respondent :- U.P.Public Services Tribunal Lucknow
Petitioner Counsel :- P.N.Singh,Y K Pandey
Respondent Counsel :- C.S.C.,C.S.C

Hon'ble Sunil Ambwani J.

 

Hon'ble Dr. Satish Chandra.J. List in the next cause list. Order Date :- 4.1.2010 RKP