Allahabad High Court
Balram vs U.P.Public Services Tribunal Lucknow on 4 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 217 of 2002 Petitioner :- Balram Respondent :- U.P.Public Services Tribunal Lucknow Petitioner Counsel :- P.N.Singh,Y K Pandey Respondent Counsel :- C.S.C.,C.S.C Hon'ble Sunil Ambwani J.
Hon'ble Dr. Satish Chandra.J. List in the next cause list. Order Date :- 4.1.2010 RKP