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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(ii) in The Special Accommodation Rules, 1959

(ii)Secretaries, Additional Secretaries and Joint Secretaries Government whether married or unmarried, and non-Secretariat Officers drawing emoluments of Rs. 1,300 or more per mensem have their families residing with them, are entitled to out-of turn allotment.