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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(7) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(7)Letter of objection for the assessment has been received from the assessee and has been registered in objection register at Sr. No. ....................................Remarks of Assessment OfficerFinal AssessmentName of Tax