Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Telangana - Subsection Section 32(2)(h) in Kaloji Narayana Rao University of Health Sciences Act, 1986 (h)the appointment and emoluments of teachers and other employees, other than those for whom provision, has been made in the Statutes;