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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Central Provinces And Berar - Subsection

Section 10(c) in The Central Provinces and Berar State Aid to Industries and Hyderabad State Aid to (Small-Scale and Cottage) Industries (Partial Repeal) Act, 1959

(c)any penalty or punishment incurred in respect of any offence committed against any of the provisions of the Acts repealed, or