Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(7) in M.P. Food Security Rules, 2017 (7)The notice regarding meetings of the Commission shall be issued by Member-Secretary of the Commission on the direction of the Chairperson. The Commission shall devise the procedure to be adopted for its sittings.
