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Himachal Pradesh High Court

Vinay Bodh vs . Dolekar & Ors. on 9 October, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Vinay Bodh Vs. Dolekar & Ors.

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OSA No.4/2016 a/w CO No. 32/2016 09.10.2023 Present: Mr. Paras Dhaulta, Advocate vice Mr. Sunil Mohan Goel, Advocate, for the appellant.

Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.

of Mr. K.D. Sood, Sr. Advocate with Mr. Rahul Gathania, Advocate, for respondents No.2 and 3. Ms. Devyani Sharma, Sr. Advocate with Mr. Anirudh Sharma, Advocate, for respondent No.4. rt At the request of learned vice counsel for the appellant, list on 12.12.2023.

( MS. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge 9th October, 2023(rohit) ::: Downloaded on - 09/10/2023 20:39:19 :::CIS