Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Tamilnadu - Subsection Section 147(10) in Tamil Nadu Educational Inspection Code (10)When a petition is an appeal against a failure by the Government to exercise a discretion vested in them by law or rule.