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Union of India - Section

Section 1608 in Service Tax Return Preparer Scheme, 2009

1608.

G.S.R. 69(E), dated 3.2.2009.- In exercise of the powers conferred by sub-section (1) of section 71 of the Finance Act, 1994 (32 of 1994), the Central Board of Excise and Customs hereby frames the following scheme, namely: -