Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(2) in The Bihar Prohibition And Excise Act, 2016 (2)The State Government may, by an order, also withdraw from any officer or person any or all the powers so delegated.
