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[Cites 0, Cited by 0] [Section 14D(2)] [Section 14D] [Entire Act]

State of Rajasthan - Subsection

Section 14D(2)(ii) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(ii)The member produces a certificate from his controlling officer to the effect that his property (movable or immovable) has been damaged as a result of the calamity.