Himachal Pradesh High Court
Satish Jain & Anr. vs . M/S Bhagra Resorts Pvt. Ltd. on 1 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Satish Jain & Anr. vs. M/s Bhagra Resorts Pvt. Ltd.
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RSA No. 74 of 2023 01.04.2023 Present: Mr. Bhupender Gupta, Senior Advocate with Mr. Ajit Jaswal, Advocate, for the appellants.
Mr. Rohit Kumar, Advocate, vice Mr. Sumit Sood, Advocate, for the respondent.
Caveat Petition No. 622 of 2022 Mr. Rohit Kumar, Advocate, appearing vice Mr. Sumit Sood, Advocate, has put in appearance for the caveator.
Caveat discharged.
RSA No. 74 of 2023 Notice. Mr. Rohit Kumar, Advocate, appearing vice Mr. Sumit Sood, Advocate, waives service of notice on behalf of the respondent.
Records of both the Courts below be requisitioned for the next date.
List for consideration on 26th May, 2023.
( Satyen Vaidya ) Judge April 1st , 2023 (vs) ::: Downloaded on - 03/04/2023 20:34:55 :::CIS