Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Haryana - Subsection Section 108(v) in The Haryana New Mandi Townships Building Rules, 1967 (v)the receptacle for facial matter in the case of latrine, privy, etc. hereinafter in this bye-law called "the receptacle" shall be of non-absorbent the material;
