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State of Sikkim - Section

Section 38 in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

38. Sikkim Regulation of Transfer and Use of Lands Act, 1975, not to apply.

- On and from the date of vesting under section 11 of this Act, the provisions of the Sikkim Regulation of Transfer and Use of Lands Act, 1975 shall cease to have effect in respect of all lands to which provisions of this Act shall apply.