Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 29 March, 2019
Bench: L. Nageswara Rao, M.R. Shah
ITEM NO.58 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4647/2019
(Arising out of impugned final judgment and order dated 11-07-
2018 in CWJC No. 8511/2016 passed by the High Court Of
Judicature At Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
(IA 15028/2019 – EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 4664/2019 (XVI)
(FOR EXEMPTION FROM FILING O.T. ON IA 11799/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
11803/2019)
Date : 29-03-2019 These matters were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Keshav Mohan, Adv.
Mr. Rishi K. Awasthi, Adv.
Mr. Prashant Kumar, Adv.
Mr. Gaurav Kejriwal, AOR
For Respondent(s) Mr. Arun K. Sinha, AOR
Mr. Rakesh Singh, Adv.
Mr. Swastik Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 1st April, 2019.
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.04.03 10:34:23 IST Reason:(GEETA AHUJA) (KAILASH CHANDER) COURT MASTER (SH) ASSISTANT REGISTRAR