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Supreme Court - Daily Orders

The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 29 March, 2019

Bench: L. Nageswara Rao, M.R. Shah

     ITEM NO.58                           COURT NO.12                  SECTION XVI

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    4647/2019

     (Arising out of impugned final judgment and order dated 11-07-
     2018 in CWJC No. 8511/2016 passed by the High Court Of
     Judicature At Patna)

     THE STATE OF BIHAR & ORS.                                         Petitioner(s)

                                                 VERSUS

     M/S RIGA SUGAR CO. LTD.                                           Respondent(s)

     (IA 15028/2019 – EXEMPTION FROM FILING O.T.)

     WITH
     SLP(C) No. 4664/2019 (XVI)
     (FOR EXEMPTION FROM FILING O.T. ON IA 11799/2019
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     11803/2019)

     Date : 29-03-2019 These matters were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)             Mr.   Keshav Mohan, Adv.
                                   Mr.   Rishi K. Awasthi, Adv.
                                   Mr.   Prashant Kumar, Adv.
                                   Mr.   Gaurav Kejriwal, AOR

     For Respondent(s)             Mr. Arun K. Sinha, AOR
                                   Mr. Rakesh Singh, Adv.
                                   Mr. Swastik Verma, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matters on 1st April, 2019.

Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.04.03 10:34:23 IST Reason:

(GEETA AHUJA) (KAILASH CHANDER) COURT MASTER (SH) ASSISTANT REGISTRAR