Punjab-Haryana High Court
Sarwan Singh @ Mamu vs State Of Punjab on 28 November, 2016
Author: A.B. Chaudhari
Bench: A.B. Chaudhari
CRM-M-41714 of 2016 1
299
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-41714 of 2016
Date of decision: November 28, 2016
Sarwan Singh @ Mamu
.....Petitioner
Versus
State of Punjab
.....Respondent
CORAM: HON'BLE MR. JUSTICE A.B. CHAUDHARI
Present: Mr. O.P. Kamboj, Advocate for the petitioner.
Ms. Rimplejeet Kaur, AAG Punjab.
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A.B. CHAUDHARI, J (Oral)
Learned counsel for the petitioner makes motion for withdrawal of the petition.
Dismissed as withdrawn.
(A.B. CHAUDHARI) JUDGE November 28, 2016 mahavir Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 02-12-2016 22:41:46 :::