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State of Tamilnadu - Section

Section 18 in Tamil Nadu District Municipalities Act, 1920

(18)"Palanquin" includes tonjons, manchils and chairs carried by men by means of posts, but not slings or cots used for the conveyance of children or aged or sick people.[(18-A) ["Panchayat town"] means an area in transition from a rural area to an urban area clarified as panchayat town under section 3-P]; [Substituted by the Tamil Nadu Municipal Laws (Amendment) Act, 2006 (Tamil Nadu Act 18 of 2006)]