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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(iii) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(iii)in clause (c), for the words" a penalty not exceeding ten thousand rupees for every day during which the failure continues", the words" a penalty of one lakh rupees for each day during which such failure continues or one crore rupees, whichever is ess" shall be substituted.