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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(2) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(2)The company shall within seven days of the time specified in sub-regulation (5) of regulation 9 make payment of consideration in cash to those share-holders whose offer has been accepted or return the shares or other specified securities: