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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(5) in Himachal Pradesh Waqf Rules, 2016

(5)The supply of documents as required by Chief Executive Officer shall be free of cost:Provided that before seeking information/documents as mentioned in sub-rules (4) and (5), the Chief Executive Officer shall obtain the approval of the Board.