Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 246(2)] [Section 246] [Entire Act]

State of Chattisgarh - Subsection

Section 246(2)(v) in The High Court of Chhattisgarh Rules, 2007

(v)Notice, with report of service in ex-parte cases.