Madhya Pradesh High Court
Smt. Kamla Parwani vs State Of Madhya Pradesh on 2 July, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 WP-24649-2019
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 24649 of 2019
(SMT. KAMLA PARWANI Vs STATE OF MADHYA PRADESH AND OTHERS)
Dated : 02-07-2024
Shri Awadhesh Singh, learned counsel for the petitioner.
Shri Atul Dwivedi, Panel Lawyer for respondents - State.
Shri Dwivedi, P.L., prays for and is granted four weeks' time to file reply. List thereafter.
(VIVEK AGARWAL) JUDGE A.Praj Signature Not Verified Signed by: ASHWANI PRAJAPATI Signing time: 02-07-2024 18:50:36