Delhi High Court - Orders
Arkay Energy (Rameswaram) Ltd vs Gail India Limited on 19 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 278/2023, I.A. 6481/2024, I.A. 6482/2024
ARKAY ENERGY (RAMESWARAM) LTD ..... Petitioner
Through: Mr. Shiva Krishnamurti, Mr. Rohan
Dewan, Advs.
versus
GAIL INDIA LIMITED ..... Respondent
Through: Mr. NL Ganapathi, Ms. Rini V.
Tigga, Advs.
33
+ O.M.P.(I) (COMM.) 279/2023
ARKAY ENERGY (RAMESWARAM) PVT LTD..... Petitioner
Through: Mr. Shiva Krishnamurti, Mr. Rohan
Dewan, Advs.
versus
GAIL INDIA LIMITED ..... Respondent
Through: Mr. NL Ganapathi, Ms. Rini V.
Tigga, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 19.03.2024
List on 28.05.2024.
JASMEET SINGH, J
MARCH 19, 2024/DM
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