Madhya Pradesh High Court
Vrindawan vs The State Of Madhya Pradesh on 7 May, 2025
1 CRA-14279-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 14279 of 2024 (VRINDAWAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 07-05-2025 Shri Ram Krishna Upadhyay - Advocate for appellant. Shri Anurag Sharma - Public Prosecutor for the State.
As prayed by learned counsel for appellant, list this case after a week.
(RAJENDRA KUMAR VANI) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 5/8/2025 10:42:44 AM