Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

NCT Delhi - Subsection

Section 61(4)(x) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(x)the amount of advance received by the tenderer, from the purchaser, if any, in respect of the specified produce;