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State of Bihar - Section

Section 2 in The Essential Commodities (Bihar Amendment) Act, 1977

2. Act 10 of 1955 to be temporarily, amended.

- During the period of operation of this Act, the Essential Commodities Act, 1955 (Act 10 of 1955) in its application to the State of Bihar (hereinafter referred to as the said Act) shall have effect subject to the amendments specified in Section 3.