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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 13 November, 2019

Bench: Sangeet Lodha, Arun Bhansali

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                              JODHPUR

                                                   D.B. Civil Writ Petition No. 6815/2017

                                   Legal Aid and Awareness Committee, NLU, Jodhpur
                                                                                                      ----Petitioner
                                                                      Versus
                                   State of Rajasthan & Anr.
                                                                                                   ----Respondents


                                   For Petitioner(s)        :     None present.
                                   For Respondent(s)        :     Mr. Kailash Choudhary on behalf of
                                                                  Mr. Manish Vyas, AAG.
                                                                  Mr. M.S. Champawat. R- U.O.I.



                                                HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE ARUN BHANSALI Order 13/11/2019 Learned counsel appearing for respondent Union of India seeks two weeks' further time to file reply to the petition.

Time prayed for is allowed. List the matter after two weeks. (ARUN BHANSALI),J (SANGEET LODHA),J 18-DJ/-

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