Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 13 November, 2019
Bench: Sangeet Lodha, Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid and Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State of Rajasthan & Anr.
----Respondents
For Petitioner(s) : None present.
For Respondent(s) : Mr. Kailash Choudhary on behalf of
Mr. Manish Vyas, AAG.
Mr. M.S. Champawat. R- U.O.I.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE ARUN BHANSALI Order 13/11/2019 Learned counsel appearing for respondent Union of India seeks two weeks' further time to file reply to the petition.
Time prayed for is allowed. List the matter after two weeks. (ARUN BHANSALI),J (SANGEET LODHA),J 18-DJ/-
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