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State of Tamilnadu - Section
Section 16 in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019
16. Accounts of the Board.
- The Board shall maintain accounts and books of accounts as set out in Form IV appended to these Rules.Form - I(See Rule 8)Annual Budget Estimates of Trust / Endowment for the year.......A. Abstract of Budget of previous year| Sl. No. | Item | Proposed Budget | Revised Budget | Actual at the end of the year |
| (1) | (2) | (3) | (4) | (5) |
| 1. | Opening Balance | |||
| 2. | Receipts during the year | |||
| 3. | Expenditures during the year | |||
| 4. | Closing Balance |