Delhi High Court - Orders
M/S Star Shares & Stock Brokers Ltd vs Praveen Gupta & Anr on 30 October, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 516/2019, I.A. 17466/2019, I.A. 1618/2023, I.A.
9134/2023
M/S STAR SHARES & STOCK BROKERS LTD ..... Petitioner
Through: Mr.Ranjan Kumar, Adv.
versus
PRAVEEN GUPTA & ANR. ..... Respondents
Through: Mr.Rajesh Banati, Mr.Ashish Sareen
and Mr.Adil Asghar, advocates
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.10.2023 Though the written submissions dated 27.06.2022 is on record. However, learned counsel for the respondents states that he may be given liberty to file fresh written submissions along with the relevant case law.
Let both the parties file their fresh written submissions not exceeding five pages within four weeks with copies of the judgments they wish to rely upon with advance copy supplied to the opposite party.
List on 19.01.2024.
DINESH KUMAR SHARMA, J OCTOBER 30, 2023 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 20:51:02