Patna High Court - Orders
Angesh Kumar @ Angesh Singh vs The State Of Bihar on 30 November, 2023
Author: Sunil Kumar Panwar
Bench: Sunil Kumar Panwar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.3621 of 2023
Arising Out of PS. Case No.-337 Year-2021 Thana- RIGA District- Sitamarhi
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ANGESH KUMAR @ ANGESH SINGH SON OF ASHOK KUMAR
SINGH RESIDENT OF VILLAGE - PANCHHAUR, P.S. - RIGA, DIS-
TRICT - SITAMADHI
... ... Appellant/s
Versus
1. THE STATE OF BIHAR
2. AJAY BHARTI SON OF SHRI RAMCHANDRA PASWAN RESIDENT
OF VILLAGE - RIGA STATION TOLA, WARD NO.12, P.S. - RIGA, DIS-
TRICT - SITAMADHI
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Vasant Vikas
For the Respondent/s : Mr.Binay Krishna
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CORAM: HONOURABLE MR. JUSTICE SUNIL KUMAR PANWAR
ORAL ORDER
4 30-11-2023Put up this case under the heading "For Admission".
(Sunil Kumar Panwar, J) amandeep/-
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