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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(b)"any person" means any person authorised under section 54G of the Act which includes a survey or appointed under sub-section (1) of section 4 of the Act;