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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(3)(b) in The Punjab Town Improvement Trust Rules, 1939

(b)payments due under decree or order of a Court passed against the Trust or against the chairman ex-offico, or under an award of a tribunal constituted under sections 58 and 60 of the Act;