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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990

(1)Any person, who wishes to transport or remove any mineral from any place shall make an application in Form 'H' in duplicate to the competent authority for issue of permit.