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Patna High Court - Orders

The Navodaya Vidyalaya Samiti (Nvs) vs Sunil Kumar Singh on 17 July, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

     IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.1260 of 2022
======================================================
The Navodaya Vidyalaya Samiti (NVS)

                                                                    ... ... Petitioner/s
                                      Versus
Sunil Kumar Singh

                                          ... ... Respondent/s
======================================================
                                        with
                 CIVIL REVIEW No. 20 of 2023
                                 In
           Civil Writ Jurisdiction Case No.1221 of 2022
======================================================
Nitin Roy

                                                                    ... ... Petitioner/s
                                      Versus
The Navodaya Vidyalaya Samiti

                                       ... ... Opposite Party/s
======================================================
                                        with
                  CIVIL REVIEW No. 28 of 2023
                                  In
            Civil Writ Jurisdiction Case No.1338 of 2022
======================================================
Dr Umesh Kumar Yadav

                                                                    ... ... Petitioner/s
                                      Versus
The Navodaya Vidyalaya Samiti

                                       ... ... Opposite Party/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s      :       Dr. K.N. Singh, ASG
                                  Mr. Siddhartha Prasad, Advocate

For the Respondent/s     :   Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                             Mr. S.K. Dixit, Advocate
                             Mr. S.K. Chaubey, Advocate
                             Ms. Swastika, Advocate
(In CIVIL REVIEW No. 20 of 2023)
For the Petitioner/s :       Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                             Mr. S.K. Dixit, Advocate
                             Mr. S.K. Chaubey, Advocate
                             Ms. Swastika, Advocate

For the Opposite Party/s :       Mrs. Shilpa Singh (Ga 12)
                                 Dr. K.N. Singh, ASG
              Patna High Court CWJC No.1260 of 2022(19) dt.17-07-2023
                                                        2/2




                    (In CIVIL REVIEW No. 28 of 2023)
                    For the Petitioner/s     :   Mr. Munna Pd Dixit (M.P. Dixit), Advocate
                                                 Mr. S.K. Dixit, Advocate
                                                 Mr. S.K. Chaubey, Advocate
                                                 Ms. Swastika, Advocate
                    For the Opposite Party/s :   Mrs. Shilpa Singh (Ga 12)
                                                 Dr. K.N. Singh, ASG
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                            and
                            HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                          ORAL ORDER

                    (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

19   17-07-2023

In the light of the fact that in Civil Review no. 20 of 2023 and Civil Review No. 28 of 2023, the review petitioners have assailed the order passed by Mr. Justice P.B. Bajanthri and Mr. Justice Arun Kumar Jha, the registry is hereby directed to list this matter in a Bench of Mr. Justice P.B. Bajanthri and Mr. Justice Arun Kumar Jha.

(P. B. Bajanthri, J) ( Jitendra Kumar, J) Amrendra/-

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