Delhi High Court - Orders
Almora Gram Committee (Regd) vs Satesh Bhati on 4 September, 2025
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 374/2023 & CM APPL. 11215/2023
ALMORA GRAM COMMITTEE (REGD) .....Petitioner
Through: Mr. Davendera Dutt Joshi, Advocate
along with petitioner-in-person
versus
SATESH BHATI .....Respondent
Through: Mr. Alok Bhachawat and Mr. Ishan
Jain, Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 04.09.2025 In view of the Farewell Reference of Hon'ble Ms. Justice Shalinder Kaur, re-notify 14.01.2026.
BY ORDER COURT MASTER SEPTEMBER 4, 2025/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2025 at 22:01:46