Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Almora Gram Committee (Regd) vs Satesh Bhati on 4 September, 2025

                          $~23
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 374/2023 & CM APPL. 11215/2023
                                    ALMORA GRAM COMMITTEE (REGD)                                                            .....Petitioner
                                                                  Through:            Mr. Davendera Dutt Joshi, Advocate
                                                                                      along with petitioner-in-person
                                                                  versus

                                    SATESH BHATI                                                          .....Respondent
                                                                  Through:            Mr. Alok Bhachawat and Mr. Ishan
                                                                                      Jain, Advocates

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                                  ORDER

% 04.09.2025 In view of the Farewell Reference of Hon'ble Ms. Justice Shalinder Kaur, re-notify 14.01.2026.

BY ORDER COURT MASTER SEPTEMBER 4, 2025/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2025 at 22:01:46