Chattisgarh High Court
M/S Sushil Kumar Agrawal vs President Of India 14 Crmp/244/2017 ... on 6 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ARBA No.21 of 2018
M/s Sushil Kumar Agrawal Versus President Of India
06.12.2018 Shri N. Naha Roy, counsel for the Petitioner.
Shri Abhishek Sinha, counsel for the Respondent.
Heard on admission. Admit.
No notice is required to be issued to the Respondent as Shri Sinha has entered his appearance.
Call for records of the Court below and post the matter for final hearing.
Sd/-
(Sanjay Agrawal) Judge Priya